M L CHAURASIA Vs. C V INNES

Referred Judgements :-

DEVI PRASAD SHUKLA V. STATE OF U.P. [REFERRED TO]
KUMARI ANITA VERMA V. DAV COLLEGE [REFERRED TO]
ST. JOSEPH'S HIGHER SECONDARY SCHOOL V. RAVI SHANKER SHARMA [REFERRED TO]
CHANDIGARH ADMINISTRATION AND ORS. V. RAJNI VALI (MRS) AND ORS. [REFERRED TO]
K.J. JOSEPH V. K. SUKUMARAN AND ORS. [REFERRED TO]
STATE OF U.P. V. DINA NATH SHUKLA [REFERRED TO]
TEKRAJ VASAN-DI ALIAS K.L. BASANDI V. THE UNION OF INDIA [REFERRED TO]
CHANDER MOHAN KHANNA VS. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING [REFERRED TO]
UNNI KRISHNAN J P VS. STATE OF ANDHRA PRADESH [REFERRED TO]
KASHINATH G JALMI ANOTHER RAMAKANT D KHALAP CHURCHILL ALEMAO VS. SPEAKER [REFERRED TO]
B V SIVAIAH VS. K ADDANKT BABU [REFERRED TO]
N AMMAD VS. MANAGER EMJAY HIGH SCHOOL [REFERRED TO]
C M ST JOHN INTER COLLEGE VS. GIRDHARI SINGH [REFERRED TO]
MANAGER ST THOMAS UP SCHOOL KERALA VS. COMMISSIONER AND SECY TO GENERAL EDUCATION DEPTT [REFERRED TO]
SUDESH MUKUL VS. STATE OF U P [REFERRED TO]
JAGRAM VS. GWALIOR T and C DEVELOPMENT AUTHORITY [REFERRED TO]