SANJAY KUMAR GUPTA Vs. DISTRICT MAGISTRATE

Referred Judgements :-

SOLOMON V. SOLOMON AND CO.LTD. [REFERRED TO]
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. V. STATE OF BIHAR [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. MEENAKSHI MILLS LTD [REFERRED TO]
JUGGILAL KAMLAPAT VS. COMMISSIONER OF INCOME TAX U P [REFERRED TO]
STATE OF UTTAR PRADESH VS. RENUSAGAR POWER CO [REFERRED TO]
NEW HORIZONS LIMITED VS. UNION OF INDIA [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SKIPPER CONSTRUCTION CO PRIVATE LIMITED [REFERRED TO]
CALCUTTA CHROMOTYPE LIMITED VS. COLLECTOR OF CENTRAL EXCISE CALCUTTA [REFERRED TO]
SUBHRA MUKHERJEE VS. BHARAT COKING COAL LIMITED [REFERRED TO]