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LAWS(ALL)-1961-4-20
AMARSINGH Vs. COMMISSIONER OF INCOME TAX
Decided On April 04, 1961
SHRI AMARSINGH
Appellant
V/S
COMMISSIONER OF INCOME-TAX, U. P.
Respondents
JUDGEMENT
(1.) THE question referred for our opinion is :
(2.) QUESTION answered in the negative.
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