JITENDRA SINGH Vs. UNION OF INDIA

Referred Judgements :-

PRAMOD KUMAR SRIVASTAVA VS. CHAIRMAN,BIHAR PUBLIC SERVICE COMMISSION,PATNA [REFERRED TO]
UNIVERSITY OF MYSORE H H ANNISH GOWDA VS. C D GOVINDA RAO [REFERRED TO]
STATE OF BIHAR VS. ASIS KUMAR MUKHERJEE [REFERRED TO]
M C GUPTA VS. ARUN KUMAR GUPTA [REFERRED TO]
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION ALPANA V MEHTA VS. PARITOSH BHUPESHKUMAR SHETH:MAHARASHTRA STATE BOARD OF SECONDARY EDUCATION [REFERRED TO]
RAJENDRA PRASAD MATHUR VS. KARNATAKA UNIVERSITY [REFERRED TO]
UMA KANT UNIVERSITY OF RAJASTHAN JAIPUR VS. BHIKALAL JAIN [REFERRED TO]
CHANCELLOR DR PRAFULLA KUMAR MOHAPATRA VS. BIJAYANANDA KAR:BIJAYANANDA KAR [REFERRED TO]
STATE OF ORISSA VS. PRAJNAPARAMITA SAMANTA [REFERRED TO]
CHAIRMAN JANDK STATE BOARD OF EDUCATION VS. FEYAZ AHMED MALIK [REFERRED TO]
DENTAL COUNCIL OF INDIA VS. SUBHARTI KKB CHARITABLE TRUST [REFERRED TO]
RAN VIJAY SINGH & ORS. VS. STATE OF U.P. & ORS. [REFERRED TO]
BIHAR STAFF SELECTION COMMISSION VS. ARUN KUMAR [REFERRED TO]