REGENT COMPUTRONICS PVT. LTD.

Kunal Sharma Appellant

V/S

STATE OF UTTAR PRADESH Respondents

Referred Judgements :-

SUSHMA GOSAIN VS. UNION OF INDIA [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. ASHA RAMCHHANDRA AMBEKAR MRS [REFERRED TO]
UMESH KUMAR NAGPAL ANIL MALIK VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. BHAGWAN SINGH [REFERRED TO]
JAGDISH PRASAD VS. STATE OF BIHAR [REFERRED TO]
DIRECTOR OF EDUCATION SECONDARY VS. PUSHPENDRA KUMAR [REFERRED TO]

JUDGEMENT

(1.) Heard learned counsel for the petitioner, Shri Surya Bhan Singh, learned Standing Counsel for the State respondents and Shri Sachit Dwivedi, Advocate holding brief of Shri K.N. Singh, learned counsel for New Okhla Industrial Development Authority (NOIDA).

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KUNAL SHARMA Vs. STATE OF UTTAR PRADESH

Referred Judgements :-

JUDGEMENT

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