LAWS(ALL)-2021-7-214

MOHAMMAD AHMAD KHAN Vs. STATE OF U.P.

Decided On July 26, 2021
Mohammad Ahmad Khan Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Sri Sushil Kumar Singh, learned counsel for applicant, Sri A.Z.Khan, learned counsel for opposite party no.2 and Sri Yatindra Kumar Agnihotri, learned Additional Government Advocate for State.