LAWS(ALL)-2021-7-204

ASHUTOSH KUMAR SINGH Vs. UNION OF INDIA

Decided On July 08, 2021

Ashutosh Kumar Singh Appellant

V/S

UNION OF INDIA Respondents

Referred Judgements :-

SHRILEKHA VIDYARTHI VS. STATE OF U.P [REFERRED TO]
SMT. BHARATI REDDY VS. THE STATE OF KARNATAKA AND ORS. [REFERRED TO]
MAHARASHTRA CHESS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) Heard the learned counsel for the parties.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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