LAWS(ALL)-2021-7-201

DHARMENDRA YADAV Vs. STATE OF U.P.

Decided On July 07, 2021
Dharmendra Yadav Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Sri Sushil Kumar, learned counsel for the applicant and Sri Phool Chandra Singh, learned A.G.A. for the State and perused the material on record.