LAWS(ALL)-2021-7-180

BABU RAM Vs. STATE OF U.P.

Decided On July 05, 2021
BABU RAM Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) This review petition has been placed before this Court in pursuance of the order dtd. 22/3/2021, whereby a Co-ordinate Bench of this Court had required the matter to be placed before the Court after seeking nomination from Hon'ble the Chief Justice / Hon'ble Senior Judge.