LAWS(ALL)-2021-10-76

NAND RAM Vs. DISTRICT REGISTAR/ADDITIONAL COLLECTOR, GONDA

Decided On October 25, 2021
NAND RAM Appellant
V/S
District Registar/Additional Collector, Gonda Respondents

JUDGEMENT

(1.) Order on C.M. Application No.84166 of 2019

(2.) Heard learned counsel for the parties.

(3.) The application for impleadment is allowed.