REGENT COMPUTRONICS PVT. LTD.

Mrityunjai Kumar Appellant

V/S

STATE OF U.P. Respondents

Referred Judgements :-

BRIJ NATH PANDEY VS. STATE OF UTTAR PRADESH [REFERRED TO]
DELHI JAL BOARD VS. MAHINDER SINGH [REFERRED TO]
VIJAY SINGH VS. STATE OF U P [REFERRED TO]
GYAN PRAKASH PANDEY VS. STATE OF UP THRU ADDL CHIEF SECY PUBLIC WORKS DEPT [REFERRED TO]

JUDGEMENT

(1.) Heard Sri Mahendra Pratap Singh, learned counsel for the petitioner and Sri Vinod Kumar Shukla, learned Standing Counsel for the State-respondents.

(2.) Rejoinder affidavit sent by the Registry is taken on record.

(3.) By means of this petition, the petitioner has prayed following reliefs:-

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MRITYUNJAI KUMAR Vs. STATE OF U.P.

Referred Judgements :-

JUDGEMENT

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