KARUNESH TRIPATHI Vs. STATE OF U.P

JUDGEMENT

(1.) Heard Sri Ashok Khare, learned Senior Counsel assisted by Ms. Chhaya Gupta, learned counsel for the petitioner and learned Standing Counsel for respondent nos.1 & 2.

(2.) The petitioner by means of the present writ petition has assailed the suspension order dtd. 24/12/2020 passed by respondent no.1.

(3.) The petitioner was appointed as District Social Welfare Officer. He was promoted to the post of Additional District Development Officer on 7/1/2010. Thereafter, the petitioner was transferred to District Mathura on the post of District Social Welfare Officer/Additional District Development Officer on 27/6/2017.