LAWS(ALL)-2021-8-120

KAFEEL Vs. STATE OF U.P.

Decided On August 26, 2021

Kafeel Appellant

V/S

STATE OF U.P. Respondents

Referred Judgements :-

PUKHRAJ V. STATE OF RAJASTHAN AND ANOTHER [REFERRED TO]
SHALIBHADRA SHAH VS. SWAMI KRISHAN BHARTI [REFERRED TO]

JUDGEMENT

(1.) VERNACULAR VERDICT

(2.) VERNACULAR VERDICT

(3.) VERNACULAR VERDICT

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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