LAWS(ALL)-2021-7-196

AVDHESH KUMAR Vs. STATE OF U.P.

Decided On July 07, 2021
AVDHESH KUMAR Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Sri Prashant Sharma, learned counsel for the applicants, Sri Satish Kumar, learned counsel for the opposite party no. 2 and Sri Ravi Prakash Pandey, learned A.G.A. for the State.