LAWS(ALL)-2021-7-212

SANOJ KUMAR Vs. STATE OF U. P.

Decided On July 26, 2021

Sanoj Kumar Appellant

V/S

STATE OF U. P. Respondents

Referred Judgements :-

MAHESH CHAND V. B.JANARDAN REDDY [REFERRED TO]
RAJ KUMAR PRABHAKAR AND OTHERS V. STATE OF U.P [REFERRED TO]
PRAMATHA NATH TALUKDAR SURENDRA MOHAN BASU VS. SAROJ RANJAN SARKAR [REFERRED TO]

JUDGEMENT

(1.) Notice was served on opposite party no.2, however no-one was present on his behalf.

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