MEWA LAL BHARGAV Vs. STATE OF U. P.

Referred Judgements :-

STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
RAMHIT AND OTHERS VS. STATE OF U.P [REFERRED TO]
AJAY MALVIYA VS. STATE OF U.P [REFERRED TO]
MOHAN BAITHA V.STATE OF BIHAR [REFERRED TO]
R R CHARI VS. STATE OF UTTAR PRADESH [REFERRED TO]
R R CHARI VS. STATE OF UTTAR PRADESH [REFERRED TO]
NARAYANDAS BHAGWANDAS MADHAVDAS VS. STATE OF WEST BENGAL [REFERRED TO]
GOPAL DAS SINDHI VS. STATE OF ASSAM [REFERRED TO]
STATE OF UTTAR PRADESH VS. BHAGWANT KISHORE JOSHI [REFERRED TO]
JAMUNA SINGLI VS. BHADAI SHAH [REFERRED TO]
TULA RAM VS. KISHORE SINGH [REFERRED TO]
H S BAINS DIRECTOR SMALL SAVING CUM DEPUTY SECRETARY FINANCE PUNJAB CHANDIGARH VS. STATE UNION TERRITORY OF CHANDIGARH [REFERRED TO]
H S BAINS DIRECTOR SMALL SAVING CUM DEPUTY SECRETARY FINANCE PUNJAB CHANDIGARH VS. STATE UNION TERRITORY OF CHANDIGARH [REFERRED TO]
A R ANTULAY VS. RAMDAS SRINIWAS NAYAK [REFERRED TO]
SURESH CHAND JAIN VS. STATE OF MADHYA PRADESH [REFERRED TO]
MOHD YOUSUF VS. AFAQ JAHAN [REFERRED TO]
ALEQUE PADAMSEE VS. UNION OF INDIA [REFERRED TO]
RAJINDER SINGH KATOCH VS. CHANDIGARH ADMINISTRATION [REFERRED TO]
LALITA KUMARI VS. GOVERNMENT OF U P [REFERRED TO]
RAM BABU GUPTA VS. STATE OF UTTAR PRADESH [REFERRED TO]
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS VS. ABANI KUMAR BANERJEE [REFERRED TO]
ANJU CHAUDHARY VS. STATE OF U.P. [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [REFERRED TO]