Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(ALL)-2021-8-145
NAUMAN Vs. STATE OF U.P.
Decided On August 03, 2021
Nauman
Appellant
V/S
STATE OF U.P.
Respondents
Referred Judgements :-
DATARAM SINGH VS. STATE OF UTTAR PRADESH & ANR.
[REFERRED TO]
JUDGEMENT
(1.) Heard learned counsel for the applicant and learned A.G.A. for the State.
Click here to view full judgment.