(1.) The case is taken up through Video Conferencing.
(2.) Heard learned counsel for petitioner and learned Standing Counsel for the State.
(3.) In view of order proposed to be passed in this petition, notice against respondent no. 5 is dispensed with.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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