(1.) Heard Sri Nandit Kumar Srivastava, learned Senior Advocate assisted by Sri Pranjal Krishna, Sri Mohammed Amir Naqvi and Sri Ishan Baghel, learned counsel for the petitioners in all the petitions, which are connected as well as Sri Anurag Kumar Singh, learned counsel for the C.B.I.
(2.) Sri Anurag Kumar Singh has produced the original file from Airports Authorities of India, showing the order dtd. 28/6/2013 of Sri V.P. Agrawal, the then Chairman of the Authority, the order dtd. 29/8/2013 of one Ms. Upma Srivastava, the Chief Vigilance Officer and order dtd. 13/9/2013 of Sri S. Lakra, AM (HR).
(3.) Since those papers have been provided to Sri Dilip Kumar, who has filed petition bearing U/S 482/378/407 No.2210 of 2018 and learned counsel for the petitioner has provided a photocopy of those papers so the same are taken on record.