LAWS(ALL)-2021-8-170

NETRAWATI YADAV Vs. STATE OF U.P.

Decided On August 25, 2021
Netrawati Yadav Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Sri Mahendra Singh, learned counsel for the petitioners, learned AGA for the State and Sri Sarvajeet Singh, learned counsel for respondent no.4.