LAWS(ALL)-2021-7-200

BRIJ MOHAN KUSHWAHA Vs. STATE OF U. P.

Decided On July 07, 2021
Brij Mohan Kushwaha Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) Heard Shri Akash Dikshit, learned counsel for the petitioner, Shri S.N. Tilhari, learned AGA for the State-respondent nos.1 and 2 and Shri Anshuman, learned counsel who has put an appearance for the private respondent no.3 and perused the impugned F.I.R. as well as material brought on record.