LAWS(ALL)-2021-8-146

SOOMAN KHAN Vs. STATE OF U.P.

Decided On August 06, 2021
Sooman Khan Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Sri Salman Ahmad, learned counsel for the applicant, learned A.G.A. for the State and perused the record of the case.