LAWS(ALL)-2021-7-240

AJEET VERMA Vs. STATE OF U.P.

Decided On July 15, 2021
Ajeet Verma Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Mr. Satyendra Kumar Singh, learned counsel for revisionist, learned A.G.A. for State and Mr. Ashok Kumar Pandey, learned counsel representing opposite party-2.