LAWS(ALL)-2021-7-230

BABLU YADAV Vs. STATE OF U.P.

Decided On July 19, 2021
BABLU YADAV Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Sri Noor Mohammad, learned counsel for the appellant and Sri L.D. Rajbhar, learned AGA for the State-respondent.