KULDEEP SINGH Vs. STATE OF U.P.

JUDGEMENT

(1.) Supplementary affidavit filed by learned counsel for applicant in Court today, which is taken on record.

(2.) Heard Mr. Vijay Pratap Singh, learned counsel for applicant and learned A.G.A. for State.

(3.) This application for bail has been filed by applicant Kuldeep Singh @ Karan seeking his enlargement on bail in Case Crime No. 817 of 2020, under Ss. 420, 467, 468, 471, 411 IPC, P.S. Noida Sector-20, District Gautam Budh Nagar, during pendency of trial.