GANPATI MEDICAL STORES Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Sri I.B.Singh, learned Senior Advocate assisted by Sri Anurag Shukla, learned counsel for petitioner, Sri Nishant Shukla, learned counsel for Union of India and learned Standing Counsel representing the State-respondent no.2. Sri Madhukar Ojha, learned counsel for respondent no.4 has also been heard whereas Sri Anurag Verma, holding brief of Sri Ankit Verma, Advocate, has put in his appearance for respondent no.5.