(1.) By this appeal, a challenge is made to the judgment dtd. 14/12/2020 passed by learned Single Judge whereby writ petition preferred by non-appellant/petitioner was allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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