LAWS(ALL)-2021-8-195

RAM DULAR Vs. STATE OF U.P

Decided On August 25, 2021
RAM DULAR Appellant
V/S
STATE OF U.P Respondents

JUDGEMENT

(1.) Heard Sri O.P. Srivastava, learned Senior Advocate assisted by Sri Shobh Nath Pandey and Sri Kaushlendra Yadav, Advocates for the petitioners and Sri Vivek Kumar Shukla, learned Additional Chief Standing Counsel for the State-respondents. Useful assistance was provided by Law Trainee/ Clerk (Ms. Shama Parveen) of this Court

(2.) By means of first writ petition i.e. Writ Petition No.2306 (S/S) of 2004, the petitioners have prayed for the following reliefs:-

(3.) By means of second writ petition i.e. Writ Petition No.4953 (S/S) of 2006, the petitioners have prayed for the following reliefs:-