DEVI DAYAL Vs. STATE OF U.P

Referred Judgements :-

SMT. SMT. RAM KANTI VS. DISTRICT MAGISTRATE [REFERRED TO]
AMRENDRA SINGH VS. STATE OF U.P [REFERRED TO]
N P PONNUSWAMI THE UNION OF INDIA AND STATE OF MADHYA BHARAT VS. RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST :RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
SHAMBHU SINGH VS. STATE ELECTION COMMISSIONER U P [REFERRED TO]