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LAWS(ALL)-2021-7-195

STATE OF U.P. Vs. CHHATRASHAKTI CONSTRUCTION COMPANY

Decided On July 07, 2021
STATE OF U.P. Appellant
V/S
Chhatrashakti Construction Company Respondents

Referred Judgements :-

L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
S B P AND CO VS. PATEL ENGINEERING LTD [REFERRED TO]
NIVEDITA SHARMA VS. CELLULAR OPERATORS ASSN OF INDIA [REFERRED TO]

JUDGEMENT

(1.) Heard learned Standing Counsel for the State-petitioners and Sri Kartikeya Saran, learned counsel for the respondents.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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