(1.) The application is allowed in terms of the prayer made.
(2.) Let Sana D/o Irshad be impleaded as Opposite Party No.2.
(3.) Learned counsel for the applicant is permitted to implead informant as Opposite Party No.2 in the array of parties during the course of the day.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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