LAWS(ALL)-2021-8-178

CHANDRA MOHAN SRIVASTAVA Vs. STATE OF U.P.

Decided On August 24, 2021
Chandra Mohan Srivastava Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Writ petitioner had earlier approached this Court by filing Writ Petition No.295 of 2019 which came to be disposed of vide following orders passed on 10/1/2019: