YOGESH Vs. STATE OF U.P.

Referred Judgements :-

SULTANA BEGUM V. PREM CHAND JAIN [REFERRED TO]
ASWINI KUMAR GHOSE INCORPORATED LAW SOCIETY CALCUTTA HIGH COURT INTERVENERS VS. ARABINDA BOSE [REFERRED TO]
SHAH BHOJRAJ KUVERJI OIL MILLS AND GINNING FACTORY VS. SUBHASH CHANDRA YOGRAJ SINHA [REFERRED TO]
PATEL CHUNIBHAI DAJIBHA VS. NARAYANRAO KHANDERAO JAMBEKAR ANOTHER [REFERRED TO]
CALCUTTA TRAMWAYS COMPANY LIMITED VS. CORPORATION OF CALCUTTA [REFERRED TO]
MARTIN BUM LIMITED VS. CORPORATION OF CALCUTTA [REFERRED TO]
A N SEHGAL VS. RAJE RAM SHEORAN [REFERRED TO]
TRIBHOV AND AS HARIBHAI TAMBOLI VS. GUJARAT REVENUE TRIBUNAL [REFERRED TO]
M V ELISABETH M V ELISABETH VS. HARWAN INVESTMENT AND TRADING PRIVATE LIMITED HANOEKAR HOUSE SWATONTAPETH VASCO DE GAMA GOA: HARWAN INVESTMENT AND TRADING CO [REFERRED TO]
KERALA STATE HOUSING BOARD VS. RAMAPRIYA HOTELS PRIVATE LIMITED [REFERRED TO]
STATE OF BIHAR VS. BIHAR DISTILLERY LIMITED [REFERRED TO]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. PRICE WATERHOUSE [REFERRED TO]
SOUTH CENTRAL RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY EMPLOYEES UNION SECUNDERABAD VS. REGISTRAR OF COOPERATIVE SOCIETIES [REFERRED TO]
JK INTERNATIONAL VS. STATE GOVERNMENT OF NCT OF DELHI [REFERRED TO]
ALI M K VS. STATE OF KERALA [REFERRED TO]
SAKSHI VS. UNION OF INDIA [REFERRED TO]
BABLOO PASI VS. STATE OF JHARKHAND [REFERRED TO]
MANHARIBHAI MULJIBHAI KAKADIA VS. SHAILESHBHAI MOHANBHAI PATEL [REFERRED TO]
ROHITASH KUMAR VS. OM PRAKASH SHARMA [REFERRED TO]
MOHIT ALIAS SONU VS. STATE OF U.P. [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [REFERRED TO]
HARDEEP SINGH VS. STATE OF PUNJAB [REFERRED TO]
SUNDEEP KUMAR BAFNA VS. STATE OF MAHARASHTRA [REFERRED TO]
JAGANNATH VERMA VS. STATE OF U P [REFERRED TO]
MALLIKARJUN KODAGALI VS. STATE OF KARNATAKA [REFERRED TO]
AMIR HAMZA SHAIKH VS. STATE OF MAHARASHTRA [REFERRED TO]
SHILPA MITTAL VS. STATE OF NCT OF DELHI [REFERRED TO]