PRASHANT SHUKLA Vs. STATE OF U.P.

JUDGEMENT

(1.) Heard Sri Surendra Prasad Sharma, learned counsel for the petitioner- appellant and learned Standing Counsel for the State-respondents. Brief facts of the case

(2.) This special appeal has been filed challenging the order dtd. 9/8/2021 passed by learned Single Judge in Writ -A No.6652 of 2021 which is reproduced below:-

(3.) The petitioner had filed the aforesaid Writ -A No. 6652 of 2021 challenging the order dtd. 6/5/2021. The operative portion of the impugned order in the writ petition is reproduced below:-