LAWS(ALL)-2021-7-218

KAMLESH Vs. STATE OF U.P.

Decided On July 23, 2021

KAMLESH Appellant

V/S

STATE OF U.P. Respondents

Referred Judgements :-

JOGINDER KUMAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
SANAUAL HAQUE VS. STATE OF U P [REFERRED TO]
ARNESH KUMAR VS. STATE OF BIHAR [REFERRED TO]

JUDGEMENT

(1.) Heard learned counsel for the applicant and learned A.G.A. Perused the record.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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