LAWS(ALL)-2021-7-208

MOHD. ANEES. Vs. STATE OF U.P.

Decided On July 09, 2021

Mohd. Anees. Appellant

V/S

STATE OF U.P. Respondents

Referred Judgements :-

ROMESH THAPPAR VS. STATE OF MADRAS [REFERRED TO]
M R PARASHAR VS. FAROOQ ABDULLAH [REFERRED TO]
STATE OF ASSAM VS. BARAK UPATYAKA D U KARMACHARI SANSTHA [REFERRED TO]

JUDGEMENT

(1.) The Court has convened through Video Conferencing.

Click here to view full judgment.

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