LAWS(ALL)-2021-10-2

DR.LAL BAHADUR Vs. RITESH PANDEY

Decided On October 25, 2021
Dr.Lal Bahadur Appellant
V/S
Ritesh Pandey Respondents

JUDGEMENT

(1.) C.M. Application No.115252 of 2021 is filed by the petitioner praying that he may be exempted from publishing notice in Hindi daily Dainik Jagran, Ambedkar Nagar Edition, as was directed by the Court by it's orders dated 18.7.2019 and 23.9.2019.

(2.) Against the aforesaid application, objections are filed on behalf of respondent, which bears C.M. Application No.118015 of 2021 and an Application for condoning delay in filing objections is C.M. Application no.118492 of 2021.

(3.) I have heard the petitioner, who appears in person, and Sri Sudeep Seth, learned Senior Advocate, assisted by Sri Sarvesh Kumar Tiwari, Advocate, appearing for the respondent.