LAWS(ALL)-2021-12-79

KULDEEP GAUTAM Vs. STATE OF U.P.

Decided On December 14, 2021

Kuldeep Gautam Appellant

V/S

STATE OF U.P. Respondents

Referred Judgements :-

NUPUR TALWAR VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
MS. SONIA GOBIND GIDWANI AND ANOTHER VS. STATE OF U.P [REFERRED TO]

JUDGEMENT

(1.) Heard learned counsel for the revisionists, the learned A.G.A for the State and perused the entire record.

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