LAWS(ALL)-2021-8-151

RAMESH Vs. STATE OF U.P.

Decided On August 11, 2021
RAMESH Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Sri Swetashwa Agarwal, learned counsel for the applicant, learned A.G.A. for the State and perused the record of the case.