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LAWS(ALL)-2021-1-181
MOBIN Vs. STATE OF U.P.
Decided On January 18, 2021
MOBIN
Appellant
V/S
STATE OF U.P.
Respondents
Referred Judgements :-
JOGINDER KUMAR VS. STATE OF UTTAR PRADESH
[REFERRED TO]
JUDGEMENT
(1.) Heard learned counsel for the applicant and learned AGA for the State.
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