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LAWS(ALL)-2021-7-161
ASHISH KUMAR PALIWAL Vs. STATE OF U.P.
Decided On July 01, 2021
Ashish Kumar Paliwal
Appellant
V/S
STATE OF U.P.
Respondents
JUDGEMENT
(1.) Heard Mr. Sunil Kumar Gupta, learned counsel for petitioner who is available on video link.
Click here to view full judgment.