REGENT COMPUTRONICS PVT. LTD.

JITENDRA SINGH Appellant

V/S

U.O.I Respondents

Referred Judgements :-

PARSHOTAM LAL DHINGRA VS. UNION OF INDIA [REFERRED TO]
RADHEY SHYAM GUPTA VS. U P STATE AGRO INDUSTRIES CORPORATION LIMITED [REFERRED TO]
DIPTI PRAKASH BANERJEE VS. SATVENDRA NATH BOSE NATIONAL CENTRE FOR BASIC SCIENCES CALCUTTA [REFERRED TO]
CHANDRA PRAKASH SHAHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
PAVANENDRA NARAYAN VERMA VS. SANJAY GANDHI PGI OF MEDICAL SCIENCES [REFERRED TO]
NEHRU YUVA KENDRA SANGATHAN VS. MEHBUB ALAM LASKAR [REFERRED TO]

JUDGEMENT

(1.) Heard Sri Jitendra Singh, who has appeared in person and Sri S.B. Pandey, learned Senior Advocate and Assistant Solicitor General of India assisted by Sri Raj Kumar Singh for the Union of India.

(2.) By means of this petition the petitioner has prayed following relief :

(3.) The questions to be considered in this writ petition are :

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JITENDRA SINGH Vs. U.O.I

Referred Judgements :-

JUDGEMENT

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