LAWS(ALL)-2021-7-181

ARUN PAL. Vs. UNION OF INDIA

Decided On July 05, 2021
Arun Pal. Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) The case is taken up through Video Conferencing.

(2.) Heard Sri Prashant Agarwal, learned counsel for the appellants as well as Sri S.B. Pandey, Senior Advocate assisted by Mr. Varun Pandey, who appears for Union of India.

(3.) This special appeal has been filed challenging the order dtd. 23/3/2021 passed by the learned Single Judge in Writ Petition No.8418 (MS) of 2021, Arun Pal and others Vs. Union of India and others.