VED BRAT Vs. SHASHI DEVI

Referred Judgements :-

H.K.N. SWAMI VS. IRSHAD BASITH [REFERRED TO]
JAGANNATH VS. ARULAPPA [REFERRED TO]
V D DHANWATEY IN BOTH THE APPEALS VS. COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR AND BHANDARA IN BOTH APPEALS [REFERRED TO]
G NARAYANA RAJU DEAD VS. G CHAMARAJU [REFERRED TO]
MUDI GOWDA GOWDAPPA SANKH VS. RAM CHANDRA RAVAGOWUA SANKH [REFERRED TO]
SANTOSH HAZARI VS. PURUSHOTTAM TIWARI [REFERRED TO]
MADHUKAR VS. SANGRAM [REFERRED TO]
APPASAHEB PEERAPPA CHANDGADE VS. DEVENDRA PEERAPPA CHANDGADE [REFERRED TO]
B V NAGESH VS. H V SREENIVASA MURTHY [REFERRED TO]
STATE BANK OF INDIA VS. EMMSONS INTERNATIONAL LTD [REFERRED TO]
U.P.S.R.T.C. VS. MAMTA AND ORS. [REFERRED TO]
C. VENKATA SWAMY VS. H.N. SHIVANNA(D) BY L.R. & ANR. ETC. [REFERRED TO]
G. SARASWATHI & ANR. VS. RATHINAMMAL & ORS. [REFERRED TO]
SUDARSAN PUHAN VS. JAYANTA KU. MOHANTY & ORS. [REFERRED TO]
R.S. ANJAYYA GUPTA VS. THIPPAIAH SETTY [REFERRED TO]