REGENT COMPUTRONICS PVT. LTD.

ASHISH KUMAR Appellant

V/S

STATE OF U. P. Respondents

Referred Judgements :-

DISTRICT COLLECTOR AND CHAIRMAN VIZIANAGARAM SOCIAL WELFARE RESIDENTIAL SCHOOL SOCIETY VIZJANAGARAM VS. M TRIPURA SUNDARI DEVI [REFERRED TO]
JYOTI K K VS. KERALA PUBLIC SERVICE COMMISSION [REFERRED TO]
P M LATHA VS. STATE OF KERALA [REFERRED TO]
SANJAY KUMAR MANJUL VS. CHAIRMAN UPSC [REFERRED TO]
MOHD SOHRAB KHAN VS. ALIGARH MUSLIM UNIVERSITY [REFERRED TO]
STATE OF PUNJAB VS. ANITA [REFERRED TO]
MANOJ KUMAR SINGH VS. STATE OF UP [REFERRED TO]
ZAHOOR AHMAD RATHER AND ORS ETC VS. SHEIKH IMTIYAZ AHMAD AND ORS ETC [REFERRED TO]

JUDGEMENT

(1.) Heard Sri Akash Khare, learned counsel for the petitioner, and Sri Abhishek Srivastava learned counsel for the respondents-Corporation.

(2.) The petitioner through the present writ petition has prayed for a direction upon respondents to consider the candidature of the petitioner for appointment on the post of Junior Engineer Electrical (Trainee) in U.P. Power Corporation Ltd.

(3.) During the pendency of the writ petition, the respondent has passed an order on 25/3/2017 rejecting the candidature of the petitioner which was challenged by the petitioner by way of amendment in the writ petition.

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ASHISH KUMAR Vs. STATE OF U. P.

Referred Judgements :-

JUDGEMENT

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