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LAWS(ALL)-2021-7-226

RAM PAWAN SINGH Vs. D.D.C.

Decided On July 20, 2021
Ram Pawan Singh Appellant
V/S
D.D.C. Respondents

Referred Judgements :-

GOBARDHAN VS. DY. DIRECTOR OF CONSOLIDATION [REFERRED TO]
RAM ADHAR SINGH PETITIONER VS. RAMROOP SINGH [REFERRED TO]
PARAS NATH RAI VS. STATE OF BIHAR [REFERRED TO]

JUDGEMENT

(1.) Heard Shri U. S. Sahai, learned counsel for the petitioner and Shri G.S. Tripathi, learned counsel appearing for the respondents no.3 and 4.

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