LAWS(ALL)-2021-7-185

DEEPAK SINGH Vs. PRESIDING OFFICER

Decided On July 06, 2021

DEEPAK SINGH Appellant

V/S

PRESIDING OFFICER Respondents

Referred Judgements :-

GENERAL MANAGER KERALA STATE ROAD TRANSPORT CORPORATION TRIVANDRUM VS. SUSAMMA THOMAS MRS [REFERRED TO]
A V PADMA VS. R VENUGOPAL [REFERRED TO]
ARUN KUMAR SRIVASTAVA VS. RAISUL HASAN [REFERRED TO]

JUDGEMENT

(1.) Heard learned counsel for the parties through video conferencing mode.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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