LAWS(ALL)-2021-7-235

NAMWAR SINGH Vs. STATE OF U. P.

Decided On July 16, 2021
Namwar Singh Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) Heard Sri Akshat Kumar, Advocate holding brief of Sri Sanjay Kumar Srivastava, learned counsel for the petitioner and Sri Rajesh Kumar, learned Standing Counsel for the State-respondents.