(1.) By means of this application, the applicant, who is involved in Case Crime No. 435 of 2020, under Sec. 304,323,316 of the Indian Penal Code, Police Station-Pasgawan, District-Kheri is seeking enlargement on bail during the trial.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN