LAWS(ALL)-2021-7-171

AMIT KUMAR SINGH Vs. STATE OF U.P.

Decided On July 29, 2021
AMIT KUMAR SINGH Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard learned counsel for the applicant, Sri Deepak Dubey appearing for the complainant and learned AGA for the State and perused the material brought on record.